Albin Micheal Vs Air Asia India Ltd. & Anr

National Consumer Disputes Redressal Commission 26 Apr 2019 Revision Petition No. 2564 Of 2018 (2019) 04 NCDRC CK 0109
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2564 Of 2018

Hon'ble Bench

Dr. S.M. Kantikar, J; Dinesh Singh, J

Advocates

Yogimaya M.G., Mahesh N.G.

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3, 21(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 NCDRC CK 0109
  • Coram: Dr. S.M. Kantikar, J; Dinesh Singh, J
  • Bench: Division Bench
  • Advocates: Yogimaya M.G., Mahesh N.G.
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3, 21(b)
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