Samir Kapoor Vs Gaurav Bajaj & 14 Ors

National Consumer Disputes Redressal Commission 9 May 2019 Revision Petition No. 2244, 552, 553, 561, 563 Of 2018 (2019) 05 NCDRC CK 0082
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2244, 552, 553, 561, 563 Of 2018

Hon'ble Bench

V.K. Jain, J

Advocates

Roopansh Purohit, Gaurav Barathi, Manish Kr. Singh

Acts Referred
  • Limitation Act, 1963 - Section 14

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 NCDRC CK 0082
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Roopansh Purohit, Gaurav Barathi, Manish Kr. Singh
Referenced Acts & Sections
  • Limitation Act, 1963 - Section 14
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