Jalandhar Improvement Trust & Anr Vs Tarsem Singh

National Consumer Disputes Redressal Commission 14 Jun 2019 First Appeal No. 998, 1210, 1216, 1261, 1473 , 1527 Of 2017 (2019) 06 NCDRC CK 0008
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

First Appeal No. 998, 1210, 1216, 1261, 1473 , 1527 Of 2017

Hon'ble Bench

Dr. S.M. Kantikar, J; Dinesh Singh, J

Advocates

D.V. Sharma, Tushar Sharma, Vikram Bajaj

Final Decision

Disposed Off

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2019) 06 NCDRC CK 0008
  • Coram: Dr. S.M. Kantikar, J; Dinesh Singh, J
  • Bench: Division Bench
  • Advocates: D.V. Sharma, Tushar Sharma, Vikram Bajaj
  • Result: Disposed Off
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