M/S. Alok Gas Agency Vs Sanjeev Kumar Jhamb & 5 Ors

National Consumer Disputes Redressal Commission 31 May 2019 First Appeal No. 111, 112, 190, 253, 254 Of 2019 (2019) 05 NCDRC CK 0123
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 111, 112, 190, 253, 254 Of 2019

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

Saurabh Munjal, Dattatray Vyas, Harsh Vardhan Sharma, Mohinder Singh

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 13(1)(c), 19

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 NCDRC CK 0123
  • Coram: R.K. Agrawal, J; M. Shreesha, J
  • Bench: Division Bench
  • Advocates: Saurabh Munjal, Dattatray Vyas, Harsh Vardhan Sharma, Mohinder Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 13(1)(c), 19
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