Subhash Aggarwal & 2 Ors Vs Punjab National Bank

National Consumer Disputes Redressal Commission 1 Jul 2019 Consumer Case No. 878 Of 2019 (2019) 07 NCDRC CK 0013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 878 Of 2019

Hon'ble Bench

Dr. S.M. Kantikar, J; Dinesh Singh, J

Advocates

Rachna Aggarwal

Final Decision

Disposed Off

Acts Referred

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

Judgement Text

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Case Metadata
  • Citation: (2019) 07 NCDRC CK 0013
  • Coram: Dr. S.M. Kantikar, J; Dinesh Singh, J
  • Bench: Division Bench
  • Advocates: Rachna Aggarwal
  • Result: Disposed Off
Referenced Acts & Sections

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

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