Citizen Cooperative Bank Ltd Vs United India Insurance Company Ltd And Ors

National Consumer Disputes Redressal Commission 10 Jul 2019 Consumer Case No. 81 Of 2007 (2019) 07 NCDRC CK 0020
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 81 Of 2007

Hon'ble Bench

V.K. Jain, J

Advocates

Amalpushp Shroti, Maibam N. Singh

Final Decision

Dismissed

Acts Referred
  • Banking Regulations Act, 1949 - Section 6

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 NCDRC CK 0020
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Amalpushp Shroti, Maibam N. Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Banking Regulations Act, 1949 - Section 6
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