M/S. Ansal Housing & Construction Ltd Vs Rajesh Malik

National Consumer Disputes Redressal Commission 12 Jul 2019 Revision Petition No. 3176 Of 2015 (2019) 07 NCDRC CK 0088
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 3176 Of 2015

Hon'ble Bench

V.K. Jain, J

Advocates

Kapil Kher, Mohd. Faisal

Final Decision

Disposed Off

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2019) 07 NCDRC CK 0088
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Kapil Kher, Mohd. Faisal
  • Result: Disposed Off
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.