N. Swaroopa & Anr Vs Unitech Ltd

National Consumer Disputes Redressal Commission 19 Aug 2019 Consumer Case No. 3497 Of 2017 (2019) 08 NCDRC CK 0040
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 3497 Of 2017

Hon'ble Bench

V.K. Jain, J

Advocates

Sujoy Chatterjee, Anindita Mitra

Final Decision

Disposed Off

Acts Referred
  • Environment Protection Act, 1986 - Section 5(3)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 08 NCDRC CK 0040
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Sujoy Chatterjee, Anindita Mitra
  • Result: Disposed Off
Referenced Acts & Sections
  • Environment Protection Act, 1986 - Section 5(3)
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