Alok Kumar Vs M/S. Golden Peacock Residency Private Limited & Anr

National Consumer Disputes Redressal Commission 6 Sep 2019 Consumer Case No. 1315 Of 2018 (2019) 09 NCDRC CK 0013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 1315 Of 2018

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

Siddharth Yadav, Wasim Ashraf

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(r), 21(a)(i)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 09 NCDRC CK 0013
  • Coram: R.K. Agrawal, J; M. Shreesha, J
  • Bench: Division Bench
  • Advocates: Siddharth Yadav, Wasim Ashraf
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(r), 21(a)(i)
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