M.L. Kumawat & Anr Vs M/S. Bharat Bio Tech International Ltd

National Consumer Disputes Redressal Commission 9 Oct 2019 Consumer Case No. 172 Of 2003 (2019) 10 NCDRC CK 0009
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 172 Of 2003

Hon'ble Bench

Dr. S.M. Kantikar, J; Dinesh Singh, J

Advocates

Adarsh Kumar Tiwari, Anil Kumar Tandale

Final Decision

Dismissed

Acts Referred
  • Drugs And Cosmetic Act, 1940 - Section 32(3)
  • Consumer Protection Act, 1986 - Section 12(1)(c), 13(1)(c), 26

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 10 NCDRC CK 0009
  • Coram: Dr. S.M. Kantikar, J; Dinesh Singh, J
  • Bench: Division Bench
  • Advocates: Adarsh Kumar Tiwari, Anil Kumar Tandale
  • Result: Dismissed
Referenced Acts & Sections
  • Drugs And Cosmetic Act, 1940 - Section 32(3)
  • Consumer Protection Act, 1986 - Section 12(1)(c), 13(1)(c), 26
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