Rohit Kumar Sahu & Anr Vs M/S. Pioneer Urban Land & Infrastructure Ltd

National Consumer Disputes Redressal Commission 16 Oct 2019 Consumer Case No. 835, 837 Of 2016 (2019) 10 NCDRC CK 0020
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 835, 837 Of 2016

Hon'ble Bench

Prem Narain, J

Advocates

Samprikta Ghosal, Priyadarshini Pattnaik, Rahul Goyal, Nikhil Nayyar,T.V.S. Raghavendra Sreyas, Gayatri Gulati, Sneh Dhillon

Final Decision

Allowed

Judgement Text

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