Emaar Mgf Land Ltd. & Anr. Vs Chanbir Singh Mann & Anr.

National Consumer Disputes Redressal Commission 1 Nov 2019 First Appeal No. 17, 18, 19, 20 Of 2011 (2019) 11 NCDRC CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 17, 18, 19, 20 Of 2011

Hon'ble Bench

M. Shreesha, J

Advocates

Aditya Narain, Pallav Pandey, Rohit Sharma

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 19
  • Arbitration Act, 1940 - Section 34

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 NCDRC CK 0002
  • Coram: M. Shreesha, J
  • Bench: Single Bench
  • Advocates: Aditya Narain, Pallav Pandey, Rohit Sharma
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 19
  • Arbitration Act, 1940 - Section 34
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