New India Assurance Co. Ltd Vs Managing Director, M/S. A Power Himalaya Ltd

National Consumer Disputes Redressal Commission 20 Nov 2019 First Appeal No. 12 Of 2013 (2019) 11 NCDRC CK 0046
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 12 Of 2013

Hon'ble Bench

R.K. Agrawal, President; Dinesh Singh, Member

Advocates

Kapil Chawla, Pradeep Sharma, B. V. Sharma

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 19

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 NCDRC CK 0046
  • Coram: R.K. Agrawal, President; Dinesh Singh, Member
  • Bench: Division Bench
  • Advocates: Kapil Chawla, Pradeep Sharma, B. V. Sharma
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 19
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