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Kerala State Electricity Board & 2 Ors Vs A.J Sunny

Case No: Revision Petition No. 2226 Of 2019

Date of Decision: Oct. 23, 2019

Acts Referred: Indian Electricity Act, 1910 — Section 56, 56(2)#Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)

Hon'ble Judges: Deepa Sharma, Presiding Member; C. Viswanath, Member

Bench: Division Bench

Advocate: Mukund P. Unny

Final Decision: Dismissed

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Judgement