Unihomes-3 People Welfare Association Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission 30 Oct 2019 Consumer Case No. 570 Of 2018 (2019) 10 NCDRC CK 0085
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 570 Of 2018

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Sudhir Mahajan, Varun, Chitra

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 12, 12(1)(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 10 NCDRC CK 0085
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Sudhir Mahajan, Varun, Chitra
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 12, 12(1)(b)
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