M/S. Canara Bank & 2 Ors Vs Vijayakumaran Raghavan

National Consumer Disputes Redressal Commission 4 Dec 2019 First Appeal No. 52 Of 2016 (2019) 12 NCDRC CK 0003
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 52 Of 2016

Hon'ble Bench

R.K. Agrawal, President; M. Shreesha, Presiding Member

Advocates

P. Gopinath Menon, Parvathy Kottol, Jogy Scaria

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 12 NCDRC CK 0003
  • Coram: R.K. Agrawal, President; M. Shreesha, Presiding Member
  • Bench: Division Bench
  • Advocates: P. Gopinath Menon, Parvathy Kottol, Jogy Scaria
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
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