R.C. SOOD & CO. Developers PVT. LTD Vs Sunil Bansal
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
First Appeal No. 177, 212 Of 2013
Hon'ble Bench
R.K. Agrawal, President; M. Shreesha, Presiding Member
Advocates
Harish Malhotra, Priyadeep, K.P. Sundar Rao, A. Subhashini, Kashish Narang
Final Decision
Disposed Of
Acts Referred
- Security Interest (Enforcement) Rules, 2002 - Rule 8
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)
Judgement Text
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