Branch Manager, Universal Sompo General Insurance Company Limited. & 2 Ors Vs Didwaniya Exim Private Limited & Anr

National Consumer Disputes Redressal Commission 21 Jan 2020 Revision Petition No. 686 Of 2014, 1352 Of 2015, 2367, 2368, 3644, 3645, 3446, Of 2017, 533, 534, 535 Of 2019, First Appeal No. 478 Of 2019 (2020) 01 NCDRC CK 0070
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 686 Of 2014, 1352 Of 2015, 2367, 2368, 3644, 3645, 3446, Of 2017, 533, 534, 535 Of 2019, First Appeal No. 478 Of 2019

Hon'ble Bench

R.K. Agrawal, President; V.K. Jain, Member; Deepa Sharma, Member; M. Shreesha, Presiding Member; Anup K Thakur, Presiding Member

Advocates

Rajat Khattry, Siddarth Iyer, Debopriya Pal, Narayan Prasad Kesharwani, Nitin K. Gupta, Munish Garg, Abhimanyu Sharma, Amit Gupta, Ankit Khera, S. B. Prabhavalkar, Anand Shankar Jha, Arpit Gupta, Rashmi Singh, Nitin K. Gupta, Munish Garg, Abhimanyu Sharma, Sandeep Kapoor, Pulkit Tar, Anup Jain, Malvika Kalra, Darpan Narayan Patnayak

Final Decision

Allowed

Acts Referred
  • Code Of Civil Procedure, 1908 - Order 41 Rule 27
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 NCDRC CK 0070
  • Coram: R.K. Agrawal, President; V.K. Jain, Member; Deepa Sharma, Member; M. Shreesha, Presiding Member; Anup K Thakur, Presiding Member
  • Bench: Full Bench
  • Advocates: Rajat Khattry, Siddarth Iyer, Debopriya Pal, Narayan Prasad Kesharwani, Nitin K. Gupta, Munish Garg, Abhimanyu Sharma, Amit Gupta, Ankit Khera, S. B. Prabhavalkar, Anand Shankar Jha, Arpit Gupta, Rashmi Singh, Nitin K. Gupta, Munish Garg, Abhimanyu Sharma, Sandeep Kapoor, Pulkit Tar, Anup Jain, Malvika Kalra, Darpan Narayan Patnayak
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Order 41 Rule 27
  • Consumer Protection Act, 1986 - Section 21(b)
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