Rajasthan Housing Board & 2 Ors Vs Khushal Meghwal And Others

National Consumer Disputes Redressal Commission 27 Jan 2020 Revision Petition No. 21, 22, 23, 24, 25, Of 2017 (2020) 01 NCDRC CK 0088
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 21, 22, 23, 24, 25, Of 2017

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

N.K. Chauhan, Rishi Vishnav, Uday Bedi, Soumya Vaishy

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2020) 01 NCDRC CK 0088
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: N.K. Chauhan, Rishi Vishnav, Uday Bedi, Soumya Vaishy
  • Result: Disposed Of
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