Mukesh Parikh & Anr Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission 23 Jan 2020 First Appeal No. 685 Of 2013, 91 Of 2014 (2020) 01 NCDRC CK 0097
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal No. 685 Of 2013, 91 Of 2014

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Bharat Swaroop Sharma, Maibam N. Singh

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 NCDRC CK 0097
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Bharat Swaroop Sharma, Maibam N. Singh
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