Indigo Airlines & Anr Vs Aastha Pansari
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Revision Petition No. 1004 Of 2018
Hon'ble Bench
R.K. Agrawal, President; M. Shreesha, Presiding Member
Advocates
Ajit Warrier, Tanishq Panwar, Umesh Nagpal
Final Decision
Disposed Of
Acts Referred
- Constitution Of India, 1950 - Article 17, 17(2), 18, 19, 22, 22(1), 22(2)(a), 22(4), 24
- Consumer Protection Act, 1986 - Section 4, 5, 6, 21(b)
Judgement Text
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