Prem Cables Private Limited Vs Dhanlaxmi Bank Limited & Anr

National Consumer Disputes Redressal Commission 13 Feb 2020 Consumer Case No. 871, 872, 873, 874, 875, 876, 877, 878, 879, 880, 881, 882, 883, 884, 885, 932, 933, 934 Of 2016 (2020) 02 NCDRC CK 0037
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 871, 872, 873, 874, 875, 876, 877, 878, 879, 880, 881, 882, 883, 884, 885, 932, 933, 934 Of 2016

Hon'ble Bench

Dinesh Singh, Presiding Member

Advocates

Sachin Datta, Jyoti Mendiratta, Sukumar Pattjoshi, Gaurav Gupta, B. S. Bagga, Gautam Kumar

Final Decision

Disposed Of

Acts Referred
  • Limitation Act, 1963 - Section 5, 14

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 02 NCDRC CK 0037
  • Coram: Dinesh Singh, Presiding Member
  • Bench: Single Bench
  • Advocates: Sachin Datta, Jyoti Mendiratta, Sukumar Pattjoshi, Gaurav Gupta, B. S. Bagga, Gautam Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • Limitation Act, 1963 - Section 5, 14
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