Utkal Maheshwari & Anr Vs Cox & Kings Ltd. & Anr

National Consumer Disputes Redressal Commission 11 Mar 2020 Revision Petition No. 93 Of 2020 (2020) 03 NCDRC CK 0024
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 93 Of 2020

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Vikas Jain

Final Decision

Dismissed

Acts Referred
  • Indian Contract Act, 1872 - Section 230
  • Consumer Protection Act,1986 - Section 24A

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 03 NCDRC CK 0024
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Vikas Jain
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Contract Act, 1872 - Section 230
  • Consumer Protection Act,1986 - Section 24A
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