New India Assurance Company Ltd. Vs Sabitri Devi & Anr.

National Consumer Disputes Redressal Commission 15 Jun 2020 Revision Petition No. 3565 Of 2016 (2020) 06 NCDRC CK 0013
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 3565 Of 2016

Hon'ble Bench

Prem Narain, Presiding Member

Advocates

Abhishek Kumar, Soumy Dutta, Kunal Chatterjee

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 06 NCDRC CK 0013
  • Coram: Prem Narain, Presiding Member
  • Bench: Single Bench
  • Advocates: Abhishek Kumar, Soumy Dutta, Kunal Chatterjee
  • Result: Dismissed
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