Megharam Bidiasar Vs Branch Manager, Life Insurance

National Consumer Disputes Redressal Commission 7 Jul 2020 Revision Petition No. 3605 Of 2017 (2020) 07 NCDRC CK 0015
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3605 Of 2017

Hon'ble Bench

Prem Narain, Presiding Member

Advocates

Ankit Acharya, Santosh Kumar

Final Decision

Disposed Of

Acts Referred

Code Of Criminal Procedure, 1973 — Section 340#Indian Penal Code, 1860 — Section 193, 196, 197, 198

Judgement Text

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Case Metadata
  • Citation: (2020) 07 NCDRC CK 0015
  • Coram: Prem Narain, Presiding Member
  • Bench: Single Bench
  • Advocates: Ankit Acharya, Santosh Kumar
  • Result: Disposed Of
Referenced Acts & Sections

Code Of Criminal Procedure, 1973 — Section 340#Indian Penal Code, 1860 — Section 193, 196, 197, 198

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