Inder Singh Malik Vs Star Health & Allied Insurance Co. Ltd. & Anr.
Bench: Single Bench
Result Published
Judgement Snapshot
Case Number
Revision Petition No. 1323 Of 2013
Hon'ble Bench
V.K. Jain, Presiding Member
Advocates
Sanjeev Nirvani
Final Decision
Allowed
Judgement Text
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