M/S. Pyaridevi Chabiraj Steels Pvt. Ltd. Vs National Insurance Company Ltd. & 3 Ors.

National Consumer Disputes Redressal Commission 28 Aug 2020 Consumer Case No. 833 Of 2020 (2020) 08 NCDRC CK 0096
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 833 Of 2020

Hon'ble Bench

R.K. Agrawal, President; Dr. S.M. Kantikar, Member

Advocates

Joy Saha, Jayabrata Mukherjee, Ajinkya Tiwari

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 2019 - Section 34(1), 58(1)(a)(i), 47(1)(a)(i)
  • Consumer Protection Act, 1986 - Section 21(a)(i)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 08 NCDRC CK 0096
  • Coram: R.K. Agrawal, President; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Joy Saha, Jayabrata Mukherjee, Ajinkya Tiwari
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 34(1), 58(1)(a)(i), 47(1)(a)(i)
  • Consumer Protection Act, 1986 - Section 21(a)(i)
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