Surrinder Lal Kapur Vs Sunaini Sharma

National Consumer Disputes Redressal Commission 16 Jul 2020 Appeal Execution No. 36 Of 2020 (2020) 07 NCDRC CK 0070
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Execution No. 36 Of 2020

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Karan Batura, Manav Gupta

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 27

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 07 NCDRC CK 0070
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Karan Batura, Manav Gupta
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 27
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