Bhrigu Kaushik & 14 Ors. Vs M/S. Ansal Hi Tech Township Ltd.

National Consumer Disputes Redressal Commission 16 Oct 2020 Consumer Case No. 1951 Of 2016 (2020) 10 NCDRC CK 0031
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 1951 Of 2016

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Saurabh Jain, Aditya Parolia, Nithin Chandran, Sumbul, Rahul Kumar, Rakesh Kumar

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(o), 12(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 10 NCDRC CK 0031
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Saurabh Jain, Aditya Parolia, Nithin Chandran, Sumbul, Rahul Kumar, Rakesh Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(o), 12(1)(c)
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