Hardayal Singh Mann Vs Surinder Kaur & 4 Ors.

National Consumer Disputes Redressal Commission 29 Oct 2020 Appeal Execution No. 62 Of 2020 (2020) 10 NCDRC CK 0068
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal Execution No. 62 Of 2020

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Vertika H. Singh

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 10 NCDRC CK 0068
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Vertika H. Singh
  • Result: Dismissed
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