Varun Engineers Vs M/S. Rsb Transmission India Ltd.

National Consumer Disputes Redressal Commission 25 Jan 2021 First Appeal No. 842 Of 2020 (2021) 01 NCDRC CK 0043
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 842 Of 2020

Hon'ble Bench

Deepa Sharma, Presiding Member

Advocates

R. Santhaan Krishnan

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 2019 - Section 2(6), 51(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 01 NCDRC CK 0043
  • Coram: Deepa Sharma, Presiding Member
  • Bench: Single Bench
  • Advocates: R. Santhaan Krishnan
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 2(6), 51(1)
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