Ambica Steels Ltd. Vs Oriental Insurance Company Ltd. & Anr.

National Consumer Disputes Redressal Commission 1 Mar 2021 First Appeal No. 605 Of 2020 (2021) 03 NCDRC CK 0006
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 605 Of 2020

Hon'ble Bench

C. Viswanath, Presiding Member

Advocates

Sameer Nandwani, Abhishek Kumar

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 2019 - Section 19

Judgement Text

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