Jodhpur Vidyut Vitran Nigam Limited Vs Nirmal Kanta

National Consumer Disputes Redressal Commission 22 Jan 2018 Revision Petition No. 2844 Of 2017 (2018) 01 NCDRC CK 0118
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2844 Of 2017

Hon'ble Bench

D.K. Jain, President; M. Shreesha, Member

Advocates

Gautam Gupta, Aditya Madan

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 01 NCDRC CK 0118
  • Coram: D.K. Jain, President; M. Shreesha, Member
  • Bench: Division Bench
  • Advocates: Gautam Gupta, Aditya Madan
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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