Ajit Sharma Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission 13 Feb 2018 Consumer Case No. 878 Of 2017 (2018) 02 NCDRC CK 0083
Bench: Single Bench

Judgement Snapshot

Case Number

Consumer Case No. 878 Of 2017

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Ajit Sharma, R.K. Pandey, Ashok Dubey, Karan Malik

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 02 NCDRC CK 0083
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Ajit Sharma, R.K. Pandey, Ashok Dubey, Karan Malik
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