Austin L. D'souza Vs Pravin Santosh Joshi & Anr.

National Consumer Disputes Redressal Commission 16 Feb 2018 Revision Petition No. 1914 Of 2015 (2018) 02 NCDRC CK 0107
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1914 Of 2015

Hon'ble Bench

Prem Narain, Presiding Member

Advocates

Udai B. Wavikar, Vikas Nautiyal, Mayank Kshirsagar, Haresh Lulia

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 12, 27
  • Code Of Criminal Procedure, 1973 - Section 200, 461, 465
  • Negotiable Instruments Act, 1881 - Section 138, 145

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 02 NCDRC CK 0107
  • Coram: Prem Narain, Presiding Member
  • Bench: Single Bench
  • Advocates: Udai B. Wavikar, Vikas Nautiyal, Mayank Kshirsagar, Haresh Lulia
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 12, 27
  • Code Of Criminal Procedure, 1973 - Section 200, 461, 465
  • Negotiable Instruments Act, 1881 - Section 138, 145
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