M/S. Dutta Service Station Vs National Insurance Co. Ltd. & Anr.

National Consumer Disputes Redressal Commission 21 Feb 2018 Revision Petition No. 299 Of 2018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 299 Of 2018

Hon'ble Bench

V.K. Jain, Presiding Member

Final Decision

Dismissed

Acts Referred

Indian Penal Code, 1860 — Section 34, 285, 427#Central Motor Vehicle Rules, 1989 — Rule 9(1), 9(2), 9(3)

Judgement Text

Translate:
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Case Metadata
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 34, 285, 427#Central Motor Vehicle Rules, 1989 — Rule 9(1), 9(2), 9(3)

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