Rakesh Tirath Vs Delhi Development Authority

National Consumer Disputes Redressal Commission 11 May 2021 First Appeal No. 1432 Of 2018 (2021) 05 NCDRC CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 1432 Of 2018

Hon'ble Bench

Deepa Sharma, Presiding Member

Advocates

Arti Bansal

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 51(1)

Judgement Text

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