Tata Motors Ltd. Vs Vijay Pal Singh & Anr.

National Consumer Disputes Redressal Commission 27 Feb 2018 Revision Petition No. 3891 Of 2017 (2018) 02 NCDRC CK 0164
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 3891 Of 2017

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Aditya Narayan, Ritu Raj, Sweta Priyadarshini, Vijay Pal Singh

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 02 NCDRC CK 0164
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Aditya Narayan, Ritu Raj, Sweta Priyadarshini, Vijay Pal Singh
  • Result: Disposed Of
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