Bajaj Allianz Life Insurance Company Limited & Anr Vs Mudapaka Rama Rao

National Consumer Disputes Redressal Commission 7 Jul 2021 Revision Petition No. 615 Of 2020 (2021) 07 NCDRC CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 615 Of 2020

Hon'ble Bench

C. Viswanath, Presiding Member

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 07 NCDRC CK 0010
  • Coram: C. Viswanath, Presiding Member
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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