Kishen Kumar Gupta Vs Jaiprakash Associate Ltd. & Anr

National Consumer Disputes Redressal Commission 2 Jul 2021 Consumer Case No. 336 Of 2018 (2021) 07 NCDRC CK 0017
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 336 Of 2018

Hon'ble Bench

Deepa Sharma, Presiding Member; Subhash Chandra, Member

Advocates

Amit Dwivedi, Paras Chaudhary

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 NCDRC CK 0017
  • Coram: Deepa Sharma, Presiding Member; Subhash Chandra, Member
  • Bench: Division Bench
  • Advocates: Amit Dwivedi, Paras Chaudhary
  • Result: Dismissed
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