Sanjay Gopinath & Anr Vs M/s. Ireo Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission 31 Aug 2021 Consumer Case Nos. 2236 Of 2016, 1692, 2281, 3195, 3205, 3401, 3402, Of 2017, 1813, 1814, 2354 Of 2018 (2021) 08 NCDRC CK 0054
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case Nos. 2236 Of 2016, 1692, 2281, 3195, 3205, 3401, 3402, Of 2017, 1813, 1814, 2354 Of 2018

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Rahella Khan, Vandana Sharma, Sonal Anand, Aayush Sai, Deepak Kr. Khushalani, Sushil Kaushik, Himanshi Singh, Sameer Chaudhary, Meher Bhatia, Palash Agarwal, Renu Gupta, Akshaya Ganpath

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(r), 21(1)(a)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 08 NCDRC CK 0054
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Rahella Khan, Vandana Sharma, Sonal Anand, Aayush Sai, Deepak Kr. Khushalani, Sushil Kaushik, Himanshi Singh, Sameer Chaudhary, Meher Bhatia, Palash Agarwal, Renu Gupta, Akshaya Ganpath
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(r), 21(1)(a)
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