M/s. Bommidala Purnaiah Holdings. (P) Ltd Vs New India Assurance Company Ltd
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Consumer Case No. 715, 716 Of 2015
Hon'ble Bench
R.K. Agrawal,President; Dr. S.M. Kantikar, Member; Binoy Kumar,Member
Final Decision
Allowed/ Disposed Of
Acts Referred
- Consumer Protection Act, 1986 - Section 21
Judgement Text
Translate: