Ashok Dutta Vs B.D. Motors Limited & 2 Ors

National Consumer Disputes Redressal Commission 1 Oct 2021 Revision Petition No. 704 Of 2020 (2021) 10 NCDRC CK 0014
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 704 Of 2020

Hon'ble Bench

Dinesh Singh, Presiding Member; Karuna Nand Bajpayee,Member

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 10 NCDRC CK 0014
  • Coram: Dinesh Singh, Presiding Member; Karuna Nand Bajpayee,Member
  • Bench: Division Bench
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)
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