Sourabh Gupta & Anr Vs M/s. Spaze Towers Pvt. Ltd

National Consumer Disputes Redressal Commission 8 Oct 2021 Consumer Case No. 1916 Of 2019 (2021) 10 NCDRC CK 0031
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 1916 Of 2019

Hon'ble Bench

Dinesh Singh, Presiding Member; Karuna Nand Bajpayee,Member

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 10 NCDRC CK 0031
  • Coram: Dinesh Singh, Presiding Member; Karuna Nand Bajpayee,Member
  • Bench: Division Bench
  • Result: Dismissed
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