K Star Rural Farmer Warehouse Vs N. Anki Reddy & Anr

National Consumer Disputes Redressal Commission 22 Oct 2021 Revision Petition No.706, 707, 708, 709 Of 2021 (2021) 10 NCDRC CK 0058
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.706, 707, 708, 709 Of 2021

Hon'ble Bench

Deepa Sharma,Presiding Member; Subhash Chandra, Member

Advocates

Osama Suhail

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(g), 21(b)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 10 NCDRC CK 0058
  • Coram: Deepa Sharma,Presiding Member; Subhash Chandra, Member
  • Bench: Division Bench
  • Advocates: Osama Suhail
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(g), 21(b)
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