Dr. Rajendra Prasad Centre For Ophthalmic Sciences, Aiims Through Director Aiims, Ansari Nagar, New Delhi Vs Julius Kachhap S/o. Lt. Victor Kachhap

National Consumer Disputes Redressal Commission 8 Nov 2021 Revision Petition No. 399 Of 2021 (2021) 11 NCDRC CK 0010
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 399 Of 2021

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Anuj Jain, S.K. Tiwary, P.K. Yadav

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 13(1)(a), 13(2)(a), 13(3), 21(b)
  • Consumer Protection Act, 2019 - Section 38(2)(a)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 NCDRC CK 0010
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Anuj Jain, S.K. Tiwary, P.K. Yadav
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 13(1)(a), 13(2)(a), 13(3), 21(b)
  • Consumer Protection Act, 2019 - Section 38(2)(a)
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