Raghbir Singh Vs M/s BPTP Limited

Case No: Consumer Case No. 835 Of 2020

Date of Decision: Nov. 11, 2021

Acts Referred: Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21#Arbitration and Conciliation Act, 1996 — Section 8

Hon'ble Judges: R.K. Agrawal,President Member; Dr. S.M. Kantikar, Member; Binoy Kumar, Member

Bench: Full Bench

Advocate: Sudhir Mahajan, Nidhi Tewari, Pragyan Pradeep Sharma

Final Decision: Partly Allowed