Pawan K. Aggarwal Vs Sepset Properties Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission 17 Nov 2021 Consumer Case No. 1640 Of 2017 (2021) 11 NCDRC CK 0022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 1640 Of 2017

Hon'ble Bench

R.K. Agrawal,President Member; Dr. S.M. Kantikar, Member

Advocates

Aditya Parolia, Nithin Chandran, Tanya Swaroop

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(r), 21

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 NCDRC CK 0022
  • Coram: R.K. Agrawal,President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Aditya Parolia, Nithin Chandran, Tanya Swaroop
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(r), 21
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