Chairman, Jaipur Vidyut Vitran Nigam Ltd. & 2 Ors Vs Rajveer Singh S/o Sh. Arjun Singh

National Consumer Disputes Redressal Commission 25 Nov 2021 Revision Petition No. 753 Of 2019 (2021) 11 NCDRC CK 0034
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 753 Of 2019

Hon'ble Bench

C. Viswanath,Presiding Member; Ram Surat Ram Maurya, Member

Advocates

Sameer Nandwani

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 11 NCDRC CK 0034
  • Coram: C. Viswanath,Presiding Member; Ram Surat Ram Maurya, Member
  • Bench: Division Bench
  • Advocates: Sameer Nandwani
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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