Rama Majumder & Anr Vs Indralok Apartment Flat Owners Association

National Consumer Disputes Redressal Commission 30 Nov 2021 First Appeal No. 911 Of 2015 (2021) 11 NCDRC CK 0048
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 911 Of 2015

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(b), 2(m), 12(1)(b), 12(1)(c), 19
  • West Bengal Fire Services Act, 1950 - Section 11(c)

Judgement Text

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